Bare Acts

Showing 3771 - 3780 of 4250 acts
Type: Central Acts
C Central

State Emblem Of India (Regulation Of Use) Rules, 2007

Act 12453 2025
C Central

State Financial Corporations Act, 1951

Act 12455 2025
C Central

State Financial Corporations (Appeal To The Central Government) Rules 2003

Act 12454 2025
C Central

State Mental Health Rules, 1990

Act 12456 2025
C Central

State Of Arunachal Pradesh Act, 1986

Act 12457 2025
C Central

State Of Mizoram Act, 1986

Act 12458 2025
C Central

State Of Nagaland Act, 1962

Act 12459 2025
C Central

State Of Pondicherry (Municipal Councils Decree Amendment) Order, 1955

Act 12460 2025
C Central

State Of Pondicherry Registration Of Companies (Validation) Order, 1958

Act 12464 2025
C Central

State Of Pondicherry (Representation Of The People) Order, 1955

Act 12461 2025