Bare Acts

Showing 371 - 380 of 11113 acts
Type: State Acts
S Andhra Pradesh

Andhra Pradesh Electricity Reform (Transfer Of Distribution Undertakings From Aptransco To Distribution Companies) Order, 2000

Act 13271 2025
S Andhra Pradesh

Andhra Pradesh Electricity Regulation Commission (Constitution Of Commission Advisory Committee And Its Functioning) Regulations, 1999

Act 13273 2025
S Andhra Pradesh

Andhra Pradesh Electricity Regulatory Commission (Conditions Of Service Of Chairman And Members) Rules, 1999

Act 13274 2025
S Andhra Pradesh

Andhra Pradesh Electricity Regulatory Commission (Consumers Right To Information) Regulations, 2000

Act 13275 2025
S Andhra Pradesh

Andhra Pradesh Electricity Regulatory Commission (Method Of Recruitment And Conditions Of Service Of Officers And Staff) Regulations, 1999

Act 13276 2025
S Andhra Pradesh

Andhra Pradesh Electricity Regulatory Commission Regulation For (Treatment Of Other Business Of Transmission Licensees And Distribution Licensees) Regulation, 2005

Act 13279 2025
S Andhra Pradesh

Andhra Pradesh Electricity Regulatory Commission (Standards Of Performance) Regulations, 2000

Act 13277 2025
S Andhra Pradesh

Andhra Pradesh Electricity Regulatory Commission Standing Legal Counsels (Terms And Conditions Of Appointment) Regulations, 1999

Act 13280 2025
S Andhra Pradesh

Andhra Pradesh Electricity Regulatory Commission (Terms And Conditions For Determination Of Tariff For Wheeling And Retail Sale Of Electricity)Regulation, 2005

Act 13278 2025
S Andhra Pradesh

Andhra Pradesh Electricity Supply Undertakings (Acquisition) Act, 1954

Act 13281 2025