Bare Acts

Showing 3931 - 3940 of 11113 acts
Type: State Acts
S Gujarat

Gujarat Civil Services (Pension) (Amendment) Rules, 2005

Act 16876 2025
S Gujarat

Gujarat Civil Services (Pension) Rules, 2002

Act 16877 2025
S Gujarat

Gujarat Civil Services Tribunal Act, 1972

Act 16879 2025
S Gujarat

Gujarat Civil Services Tribunal Of Payment Of Fees (Inspection Of Records And Certified Copies Thereof) Rules, 1988

Act 16880 2025
S Gujarat

Gujarat Closed Textile Undertakings (Nationalisation) Act, 1986

Act 16881 2025
S Gujarat

Gujarat Closed Textile Undertakings (Nationalisation) Rules, 1987

Act 16882 2025
S Gujarat

Gujarat Commissioners (Abolition Of Office) Act, 1964

Act 16891 2025
S Gujarat

Gujarat Commissions Of Inquiry (Procedure) Rules, 1969

Act 16892 2025
S Gujarat

Gujarat Compulsory Primary Education Act, 1961

Act 16893 2025
S Gujarat

Gujarat Conditions Of Detenfion (Pasa) Order, 1985

Act 16894 2025