Bare Acts

Showing 3981 - 3990 of 4250 acts
Type: Central Acts
C Central

THE INDIAN INSTITUTES OF INFORMATION TECHNOLOGY (PUBLIC-PRIVATE PARTNERSHIP) ACT, 2017

Act 24076 2025
C Central

The Indian Revenue Service Rules, 1988

Act 12645 2025
C Central

THE INTEGRATED GOODS AND SERVICES TAX ACT, 2017

Act 24080 2025
C Central

THE INTEGRATED GOODS AND SERVICES TAX (EXTENSION TO JAMMU AND KASHMIR)

Act 24079 2025
C Central

The Law Officers (Conditions Of Service) Rules, 1987

Act 12646 2025
C Central

The Members Of Lok Sabha (Disqualification On Ground Of Defection) Rules, 1985

Act 12647 2025
C Central

The Mental Healthcare Act 2017

Act 24081 2025
C Central

The Merchant Shipping (Registration Of Indian Ships) Rules, 1960

Act 12648 2025
C Central

The Muslim Women (Protection of Rights on Marriage) Bill, 2017

Act 24063 2025
C Central

THE NATIONAL COMMISSION FOR BACKWARD CLASSES (REPEAL) ACT, 2018

Act 24082 2025