Bare Acts

Showing 391 - 400 of 15363 acts
S Andhra Pradesh

Andhra Pradesh Charitable And Hindu Religious Institutions And Endowments Dharmadayam Rules, 1988

Act 13162 2025
S Andhra Pradesh

Andhra Pradesh Charitable And Hindu Religious Institutions And Endowments Dittam Rules, 1989

Act 13163 2025
S Andhra Pradesh

Andhra Pradesh Charitable And Hindu Religious Institutions And Endowments (Enquiries And Appeals) Rules, 1987

Act 13151 2025
S Andhra Pradesh

Andhra Pradesh Charitable And Hindu Religious Institutions And Endowments Framing Of Scheme To The Maths Rules, 1987

Act 13164 2025
S Andhra Pradesh

Andhra Pradesh Charitable And Hindu Religious Institutions And Endowments Inspection Of Movable And Immovable Property Rules, 1987

Act 13165 2025
S Andhra Pradesh

Andhra Pradesh Charitable And Hindu Religious Institutions And Endowments(Jewels Or Other Valuables And Documents Maintenance) Rules, 1987

Act 13175 2025
S Andhra Pradesh

Andhra Pradesh Charitable And Hindu Religious Institutions And Endowments Meeting Of Board Of Trustees Rules, 1987

Act 13166 2025
S Andhra Pradesh

Andhra Pradesh Charitable And Hindu Religious Institutions And Endowments Money Lending Or Borrowing Rules, 1987

Act 13167 2025
S Andhra Pradesh

Andhra Pradesh Charitable And Hindu Religious Institutions And Endowments Office Holders And Servants Punishment Rules, 1987

Act 13168 2025
S Andhra Pradesh

Andhra Pradesh Charitable And Hindu Religious Institutions And Endowments Recovery Of Surcharge And Contribution Rules, 1987

Act 13169 2025