Bare Acts

Showing 401 - 410 of 11113 acts
Type: State Acts
S Andhra Pradesh

Andhra Pradesh Excise (Arrack And Toddy Licences General Conditions) Rules, 1969

Act 13301 2025
S Andhra Pradesh

Andhra Pradesh Excise (Compounding Of Offences) Rules, 1973

Act 13302 2025
S Andhra Pradesh

Andhra Pradesh Excise (Delegation Of Powers) Rules, 1972

Act 13303 2025
S Andhra Pradesh

Andhra Pradesh Excise (Disposal Of Confiscated And Other Articles) Rules, 1969

Act 13304 2025
S Andhra Pradesh

Andhra Pradesh Excise (Grant Of Licence Of Selling By Bar And Conditions Of Licence) Rules, 2005

Act 13305 2025
S Andhra Pradesh

Andhra Pradesh Excise (Grant Of License Of Selling By In-House And Conditions Of Licence) Rules, 2005

Act 13306 2025
S Andhra Pradesh

Andhra Pradesh Excise (Import, Export And Transport Of Indian Liquor And Foreign Liquorpermits) Rules, 2005

Act 13307 2025
S Andhra Pradesh

Andhra Pradesh Excise (Indian Liquor And Foreign Liquor Retail Sale Conditions Of Licences) Rules, 1993

Act 13308 2025
S Andhra Pradesh

Andhra Pradesh Excise (Intimation Of Unwillingness To Tap The Excise Trees) Rules, 1974

Act 13309 2025
S Andhra Pradesh

Andhra Pradesh Excise (Issue Of Duplicate Licences And Permits) Rules, 1969

Act 13310 2025