Bare Acts

Showing 4111 - 4120 of 11113 acts
Type: State Acts
S Gujarat

Gujarat Land Revenue Rules, 1972

Act 17051 2025
S Gujarat

Gujarat Land Tenures Abolition (Extension Of Period For Claiming Compensation Act, 1961

Act 17052 2025
S Gujarat

Gujarat Land Tenures Abolition Laws (Amendment) Act, 1965

Act 17053 2025
S Gujarat

Gujarat Legislative Assembly (Leader Of The Opposition) (Free Transit By Air) Reimbursement Rules, 2004

Act 17054 2025
S Gujarat

Gujarat Legislative Assembly (Leader Of The Opposition) (Free Transit By Railway) Rules, 2004

Act 17055 2025
S Gujarat

Gujarat Legislative Assembly (Leader Of The Opposition) Salary And Allowance Rules, 1979

Act 17056 2025
S Gujarat

Gujarat Legislative Assembly (Leader Of The Opposition) Salary And Allowances Act, 1979

Act 17057 2025
S Gujarat

Gujarat Legislative Assembly Members (Disqualification On Ground Of Defection) Rules, 1990

Act 17064 2025
S Gujarat

Gujarat Legislative Assembly Members (Free Transit By Railway) Rules, 1965

Act 17065 2025
S Gujarat

Gujarat Legislative Assembly Members (Free Transit By Road Transport Service) Rules, 1960

Act 17066 2025