Bare Acts

Showing 4161 - 4170 of 11113 acts
Type: State Acts
S Gujarat

Gujarat Maritime Board, (Appointment Of Members And Meetings Of Local Advisory Committees) Rules, 1982

Act 17111 2025
S Gujarat

Gujarat Maritime Board (Conditions And Procedures For Granting Permission For Utilising Ship Recycliing Plots) Regulations, 2006

Act 17101 2025
S Gujarat

Gujarat Maritime Board (Conditions And Procedures For Granting Permission For Utilising Ship Recycling Plots) Regulation, 2006

Act 17102 2025
S Gujarat

Gujarat Maritime Board (Conditions And Procedures For Granting Permission For Utilizing Shipbreaking Plots) Regulations, 1994

Act 17100 2025
S Gujarat

Gujarat Maritime Board Employees (General Provident Fund) Regulations, 1985

Act 17108 2025
S Gujarat

Gujarat Maritime Board Employees (Welfare Fund) Regulations, 1984

Act 17109 2025
S Gujarat

Gujarat Maritime Board (Fees And Allowances Payable To Members) Rules, 1982

Act 17103 2025
S Gujarat

Gujarat Maritime Board (Landing And Wharfage) Regulations, 1986

Act 17104 2025
S Gujarat

Gujarat Maritime Board (Mode Of Executing Contracts Under Section 24) Rules, 1982

Act 17105 2025
S Gujarat

Gujarat Maritime Board (Procedure For Meetings Of The Board And Its Committees) Regulations, 1982

Act 17106 2025