Bare Acts

Showing 421 - 430 of 4250 acts
Type: Central Acts
C Central

Cantonment Laws (Extension And Amendment) Act, 1950

Act 9131 2025
C Central

Cantonment Property Rules, 1925

Act 9132 2025
C Central

Cantonments Act, 2006

Act 9138 2025
C Central

Cantonments (Extension Of Rent Control Laws) Act, 1957

Act 9133 2025
C Central

Cantonments (Extension Of Rent Control Laws) Amendment Act, 1972

Act 9134 2025
C Central

Cantonments (Form Of Annual Report On Cantonment Administration) Rules, 1986

Act 9135 2025
C Central

Cantonments (Forms And Manner Of Service Of Notices) Rules, 1986

Act 9136 2025
C Central

Cantonments(House-Accommodation) Act,1923

Act 9139 2025
C Central

Cantonments (Regulation Of Procedure Of Committees Of Arbitration) Rules, 1985

Act 9137 2025
C Central

Capital Gains Accounts Scheme, 1988

Act 9140 2025