Bare Acts

Showing 4541 - 4550 of 11113 acts
Type: State Acts
S Gujarat

Gujarat (Third Supplementary) Appropriation Act, 1969

Act 16807 2025
S Gujarat

Gujarat Tolls On Motor Vehicles And Trailers Drawn By Such Vehicles Rules, 1997

Act 17462 2025
S Gujarat

Gujarat Town Planning And Urban Development Act, 1976

Act 17469 2025
S Gujarat

Gujarat Town Planning And Urban Development (Amendment) Act, 1999

Act 17463 2025
S Gujarat

Gujarat Town Planning And Urban Development (Amendment) Act, 2014

Act 17464 2025
S Gujarat

Gujarat Town Planning And Urban Development (Investment Of Funds) Rules, 1977

Act 17465 2025
S Gujarat

Gujarat Town Planning And Urban Development (Manner Of Declaration Of Development Area) Rules, 1977

Act 17466 2025
S Gujarat

Gujarat Town Planning And Urban Development Rules, 1979

Act 17470 2025
S Gujarat

Gujarat Town Planning And Urban Development (Term Of Office And Conditions Of Service Of The Members Of The Area Development Authority) Rules, 1977

Act 17467 2025
S Gujarat

Gujarat Town Planning And Urban Development (Term Of Office And Conditions Of Service Of The Members Of The Urban Development Authority) Rules, 1977

Act 17468 2025