Bare Acts

Showing 4651 - 4660 of 11113 acts
Type: State Acts
S Punjab and Haryana

Haryana Management Of Civic Amenities And Infrastructure Deficient Municipal Areas (Special Provisions) Amendment Act, 2014

Act 21694 2025
S Punjab and Haryana

Haryana Mechanical Vehicles (Levy Of Tolls) Act, 1996

Act 21695 2025
S Punjab and Haryana

Haryana Medicare Service Persons And Medicare Service Institutions (Prevention Of Violence And Damage To Property) Act, 2009

Act 21696 2025
S Punjab and Haryana

Haryana Minerals (Vesting Of Rights) Act, 1973

Act 21697 2025
S Punjab and Haryana

Haryana Motor Transport Vehicles (Toll) Act, 1991

Act 21698 2025
S Punjab and Haryana

Haryana Motor Vehicles Rules, 1993

Act 21699 2025
S Punjab and Haryana

Haryana Municiapl Corporation (Second Amendment) Act, 2009

Act 21700 2025
S Punjab and Haryana

Haryana Municipal Act, 1973

Act 21703 2025
S Punjab and Haryana

Haryana Municipal (Amendment) Act, 2009

Act 21701 2025
S Punjab and Haryana

Haryana Municipal (Amendment) Act, 2012

Act 21702 2025