Bare Acts

Showing 471 - 480 of 4250 acts
Type: Central Acts
C Central

Central Administrative Tribunal (Salaries And Allowances And Conditions Of Service Of Chairman, Vice-Chairman And Members) Rules, 1985

Act 9179 2025
C Central

Central Administrative Tribunal (Staff) (Conditions Of Service) Rules, 1985

Act 9180 2025
C Central

Central Advisory Committee For Lighthouses (Procedural) Rules, 1976

Act 9183 2025
C Central

Central Advisory Committee On Equal Remuneration Rules, 1991

Act 9184 2025
C Central

Central Agricultural University Act, 1992

Act 9185 2025
C Central

Central Apprenticeship Council Rules, 1962

Act 9186 2025
C Central

Central Board Of Direct Taxes (Validation Of Proceedings) Act, 1971

Act 9187 2025
C Central

Central Board Of Excise And Customs (Attached And Subordinate Offices) Assistant Director (Official Language) Recruitment Rules, 1993

Act 9188 2025
C Central

Central Board Of Excise And Customs (Attached And Subordinate Offices) Assistant Director (Official Language) Recruitment Rules, 1996

Act 9189 2025
C Central

Central Board Of Excise And Customs (Regulation Of Transaction Of Business) Rules, 1964

Act 9190 2025