Bare Acts

Showing 5101 - 5110 of 11113 acts
Type: State Acts
S Tamil Nadu

Indian Police Service (Pay) Amendment Rules, 2008

Act 22735 2025
S Bengal

Indian Red Cross Society (Bengal Branch) Act, 1920

Act 15026 2025
S Bengal

Indian Red Cross Society (Bengal Branch) (Validation) Act, 1964

Act 15025 2025
S Maharashtra

Indian Registration Act In Its Application To Province Of Bombay The Transfer Of Property And The Indian Registration (Bombay Amendment) Act, 1939

Act 20582 2025
S Maharashtra

Indian Registration (Bombay Amendment) Act, 1929

Act 20572 2025
S Maharashtra

Indian Registration (Bombay Amendment) Act, 1930

Act 20573 2025
S Maharashtra

Indian Registration (Bombay Amendment) Act, 1933

Act 20574 2025
S Maharashtra

Indian Registration (Bombay Amendment) Act, 1938

Act 20575 2025
S Maharashtra

Indian Registration (Bombay Amendment) Act, 1947

Act 20576 2025
S Maharashtra

Indian Registration (Bombay Provision For Uniformity And Amendment) Act, 1957

Act 20577 2025