Bare Acts

Showing 5171 - 5180 of 11113 acts
Type: State Acts
S Assam

Industrial Disputes (Appellate Tribunal) (Extension To The Assam Autonomous Districts) Act, 1956

Act 14592 2025
S Assam

Industrial Disputes (Appellate Tribunal) (Withdrawal Of Assam Modification Orders) Act, 1958

Act 14593 2025
S Assam

Industrial Disputes (Assam Amendment) Act, 1962

Act 14594 2025
S Gujarat

Industrial Disputes (Banking And Insurance Companies) Act, 1949

Act 17531 2025
S Gujarat

Industrial Disputes (Bombay Provision For Uniformity) Act, 1959

Act 17532 2025
S Maharashtra

Industrial Disputes (Bombay) Rules, 1957

Act 20584 2025
S Maharashtra

Industrial Disputes (Goa Amendment) Act, 1987

Act 20585 2025
S Kerala

Industrial Disputes (Kerala Amendment) Act, 1979

Act 19176 2025
S Maharashtra

Industrial Disputes (Maharashtra Amendment) Act, 2003

Act 20586 2025
S Rajasthan

Industrial Disputes (Rajasthan Amendment) Act, 1958

Act 22317 2025