Bare Acts

Showing 531 - 540 of 4250 acts
Type: Central Acts
C Central

Central Excise (Appeals) Rules, 2001

Act 9238 2025
C Central

Central Excise (Compounding Of Offences) Rules, 2005

Act 9239 2025
C Central

Central Excise Laws (Amendment And Validation) Act, 1982

Act 9245 2025
C Central

Central Excise(No.2)Rules, 2001

Act 9251 2025
C Central

Central Excise (Removal Of Goods At Concessional Rate Of Duty For Manufacture Of Excisable Goods) Rules, 2001

Act 9240 2025
C Central

Central Excise Rules, 1944

Act 9246 2025
C Central

Central Excise Rules, 2001

Act 9247 2025
C Central

Central Excise Rules, 2002

Act 9248 2025
C Central

Central Excises And Salt (Amendment) Act, 1985

Act 9252 2025
C Central

Central Excise (Settlement Of Cases) Rules, 2001

Act 9241 2025