Bare Acts

Showing 5401 - 5410 of 11113 acts
Type: State Acts
S Karnataka

Karnataka Animal Deseases (Control) Rules, 1967

Act 18291 2025
S Karnataka

Karnataka Animal Diseases (Control) Act, 1961

Act 18292 2025
S Karnataka

Karnataka Apartment Ownership Act, 1972

Act 18293 2025
S Karnataka

Karnataka Apartment Ownership Rules, 1974

Act 18294 2025
S Karnataka

Karnataka Appellate Tribunal Act, 1976

Act 18295 2025
S Karnataka

Karnataka Appellate Tribunal Regulations, 1979

Act 18296 2025
S Karnataka

Karnataka Appellate Tribunal Rules, 1979

Act 18297 2025
S Karnataka

Karnataka Appropriation Act, 2008

Act 18299 2025
S Karnataka

Karnataka Appropriation (Vote On Account) Act, 2008

Act 18298 2025
S Karnataka

Karnataka Ayurvedic And Unani Practitioners Registration And Medical Practitioners Miscellaneous Provisions Rules, 1964

Act 18300 2025