Bare Acts

Showing 6071 - 6080 of 11113 acts
Type: State Acts
S Karnataka

Karnataka Taxation Laws (Second Amendment) Act, 2013

Act 18965 2025
S Karnataka

Karnataka Tax On Entry Of Goods Act, 1979

Act 18940 2025
S Karnataka

Karnataka Tax On Entry Of Goods (Amendment) Act, 2000

Act 18939 2025
S Karnataka

Karnataka Tax On Entry Of Goods Into A Local Area For Consumption, Use Or Sale Therein Act, 1980

Act 18942 2025
S Karnataka

Karnataka Tax On Entry Of Goods Into A Local Area For Consumption, Use Or Sale Therein (Repeal) Act, 1981

Act 18941 2025
S Karnataka

Karnataka Tax On Entry Of Goods Rules, 1979

Act 18943 2025
S Karnataka

Karnataka Tax On Lotteries Act, 2004

Act 18944 2025
S Karnataka

Karnataka Tax On Luxuries Act, 1979

Act 18946 2025
S Karnataka

Karnataka Tax On Luxuries (Amendment) Act, 2001

Act 18945 2025
S Karnataka

Karnataka Tax On Luxuries Rules, 1979

Act 18947 2025