Bare Acts

S Karnataka

Karnataka Veterinary Practitioners Act, 1963

Act 18992 2025

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S Karnataka

Karnataka Village Defence Parties (Repeal) Act, 2004

Act 18995 2025

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S Karnataka

Karnataka Village Offices Abolition Act, 1961

Act 18997 2025

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S Karnataka

Karnataka Village Offices Abolition (Amendment) Act, 2003

Act 18996 2025

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S Karnataka

Karnataka Village Offices Abolition Rules, 1961

Act 18998 2025

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S Karnataka

Karnataka Village Panchayats And Taluk Boards (Postponement Of Elections) Act, 1974

Act 19000 2025

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S Karnataka

Karnataka Village Panchayats (Postponement Of Elections) Act, 1975

Act 18999 2025

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S Karnataka

Karnataka Village Police (Appointment Of Appellate Authority) Rules, 1976

Act 19001 2025

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S Karnataka

Karnataka Warehouses Act, 1961

Act 19002 2025

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S Karnataka

Karnataka Weights And Measures (Enforcement) Act, 1958

Act 19003 2025

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