Bare Acts

Showing 6191 - 6200 of 11113 acts
Type: State Acts
S Kerala

Kerala Co-Operative Societies (Amendment) Act, 1999

Act 19235 2025
S Kerala

Kerala Co-Operative Societies Rules, 1969

Act 19238 2025
S Kerala

Kerala Co-Operative Societies (Second Amendment) Act, 2013

Act 19236 2025
S Kerala

Kerala Court Fees And Suits Valuation Act, 1959

Act 19247 2025
S Kerala

Kerala Court–Fees And Suits Valuation (Amendment) Act, 1972

Act 19250 2025
S Kerala

Kerala Court-Fees And Suits Valuation (Amendment) Act, 1976

Act 19248 2025
S Kerala

Kerala Court-Fees And Suits Valuation (Second Amendment) Act, 1976

Act 19249 2025
S Kerala

Kerala Dairy Farmers Welfare Fund Act, 2007

Act 19251 2025
S Kerala

Kerala Debtors (Temporary Relief) Act, 1975

Act 19254 2025
S Kerala

Kerala Debt Relief Act, 1977

Act 19253 2025