Bare Acts

Showing 6351 - 6360 of 11113 acts
Type: State Acts
S Kerala

Kerala Public Accountants (Amendment) Act, 2007

Act 19403 2025
S Kerala

Kerala Public Buildings (Eviction Of Unauthorised Occupants) Act, 1968

Act 19404 2025
S Kerala

Kerala Public Buildings (Eviction Of Unauthorised Occupants) Amendment Act, 1975

Act 19405 2025
S Kerala

Kerala Public Buildings (Eviction Of Unauthorised Occupants) Rules, 1969

Act 19406 2025
S Kerala

Kerala Public Libraries (Kerala Granthasala Sanghom) Amendment Act, 1997

Act 19407 2025
S Kerala

Kerala Public Libraries (Kerala Granthasala Sanghom) Amendment Act, 1998

Act 19408 2025
S Kerala

Kerala Public Service (Amendment) Act, 1979

Act 19409 2025
S Kerala

Kerala Public Service Commission (Additional Functions As Respects Certain Corporations And Companies) Amendment Act, 1988

Act 19410 2025
S Kerala

Kerala Public Service Commission (Additional Functions As Respects The Administrative Services Under Devaswom Boards) Act, 2008

Act 19411 2025
S Kerala

Kerala Public Service Commission (Additional Functions As Respects The Services Under Local Authorities) Amendment Act, 1988

Act 19412 2025