Bare Acts

Showing 6421 - 6430 of 11113 acts
Type: State Acts
S Kerala

Kerala Value Added Tax Rules, 2005

Act 19472 2025
S Kerala

Kerala Water Supply And Sewerage Act, 1986

Act 19474 2025
S Kerala

Kerala Water Supply And Sewerage (Amendment) Act, 1993

Act 19473 2025
S Kerala

Kerala Womens Commission (Amendment) Act, 2007

Act 19475 2025
S Assam

Khasi Hills Autonomous District (Administration Of Justice) (First Amendment) Rules, 1980

Act 14597 2025
S Assam

Khasi Hills Autonomous District (Adminis Tration Of Justice)(Second Amendment)Rules, 1986

Act 14596 2025
S Assam

Khasi Hills Autonomous District (Administration Of Justice)(Third Amendment)Rules, 1987

Act 14598 2025
S Punjab and Haryana

Khurukshetra University (Second Amendment) Act, 2012

Act 21780 2025
S Punjab and Haryana

King Edward Medical University Lahore Act, 2005

Act 21781 2025
S Andhra Pradesh

Kirlamupudi B And C Estates, Dontamuru And Rayavaram Impartible Estates Act, 1926

Act 13926 2025