Bare Acts

Showing 6481 - 6490 of 11113 acts
Type: State Acts
S Maharashtra

Land Acquisition (Maharashtra Amendment And Validation Of Certain Proceedings For Acquisition Of Lands) Act, 1965

Act 20597 2025
S Maharashtra

Land Acquisition (Maharashtra Extension And Amendment) Act, 1964

Act 20601 2025
S Maharashtra

Land Acquisition (Maharashtra) (Temporary Amendment) Act, 1972

Act 20602 2025
S Andhra Pradesh

Land Acquisition (Mines) (Andhra Pradesh Extension And Amendment) Act, 1965

Act 13930 2025
S Orissa

Land Acquisition (Orissa Amendment) Act, 1948

Act 21293 2025
S Orissa

Land Acquisition (Orissa Amendment And Validation) Act, 1959

Act 21292 2025
S Punjab and Haryana

Land Acquisition (Punjab Amendment) Act, 1953

Act 21790 2025
S Punjab and Haryana

Land Acquisition (Punjab Amendment) Act, 1962

Act 21791 2025
S Punjab and Haryana

Land Acquisition Punjab Second Amendment Act, 1956

Act 21792 2025
S Rajasthan

Land Acquisition (Rajasthan Amendment) Act, 1987

Act 22334 2025