Bare Acts

Showing 641 - 650 of 4250 acts
Type: Central Acts
C Central

Chartered Accountants Regulations, 1988

Act 9350 2025
C Central

Chemical Weapons Convention Act, 2000

Act 9352 2025
C Central

Chemical Weapons Convention (Amendment) Act, 2012

Act 9351 2025
C Central

Chemical Weapons Convention Appeals Rules, 2005

Act 9353 2025
C Central

Chief Commissioner Gurdwara Elections Appointment Rules, 2014

Act 9355 2025
C Central

Chief Election Commissioner And Other Electioncommissioners (Conditions Of Service) Act, 1991

Act 9356 2025
C Central

Chief Electrical Inspector And Collector Of Electricity Duty, State Service, Class-I (Under The Energy And Petrochemicals Department) Recruitment Rules, 2004

Act 9357 2025
C Central

Chief Electrical Inspector And Electrical Inspectors Rules, 2006

Act 9358 2025
C Central

Child Labour (Prohibition And Regulation) Act, 1986

Act 9359 2025