Bare Acts

Showing 61 - 70 of 4250 acts
Type: Central Acts
C Central

Aircraft (Carriage Of Dangerous Goods) Rules, 2003

Act 8779 2025
C Central

Aircraft (Demolition Of Obstructions Caused By Buildings And Trees Etc.) Rules, 1994

Act 8780 2025
C Central

Air Craft (Public Health) Rules, 1954

Act 8775 2025
C Central

Aircraft Rules, 1937

Act 8782 2025
C Central

Air Force Rules, 1969

Act 8777 2025
C Central

Airport Authority Of India (Lost Property) Regulations, 2003

Act 8783 2025
C Central

Airports Authority Of India Act, 1994

Act 8789 2025
C Central

Airports Authority Of India (Amendment) Act, 2003

Act 8784 2025
C Central

Airports Authority Of India (Contract) Regulations, 2003

Act 8785 2025