Bare Acts

Showing 7151 - 7160 of 11113 acts
Type: State Acts
S Tamil Nadu

Madras Requisitioning And Acquisition Of Immovable Property Act, 1956

Act 22945 2025
S Tamil Nadu

Madras Restoration Of Village Officers (Validation) Act, 1939

Act 22946 2025
S Delhi

Madras Restriction Of Habitual Offenders Act, 1948

Act 16313 2025
S Tamil Nadu

Madras Revenue Commissioner Act, 1849

Act 22947 2025
S Tamil Nadu

Madras Revenue Enquiries Act, 1893

Act 22948 2025
S Tamil Nadu

Madras Revenue Recovery And City Land-Revenue (Amendment) Act, 1937

Act 22949 2025
S Tamil Nadu

Madras Revenue Summonses Act, 1869

Act 22950 2025
S Tamil Nadu

Madras Rinderpest Act, 1940

Act 22951 2025
S Tamil Nadu

Madras Rivers Conservancy Act, 1884

Act 22952 2025
S Tamil Nadu

Madras Sales Of Motor Spirit Taxation Act, 1939

Act 22956 2025