Bare Acts

Showing 721 - 730 of 11113 acts
Type: State Acts
S Andhra Pradesh

Andhra Pradesh Panchayat Raj {(Powers And Functions Of Gazetted Extension Officers) (Panchayat Raj And Rural Development) Grade-I And Extension Officers (Panchayat Raj And Rural Development)} Rules, 2001

Act 24020 2025
S Andhra Pradesh

Andhra Pradesh Panchayat Raj (Preparation And Publication Of Electoral Rolls) Rules, 2000

Act 13607 2025
S Andhra Pradesh

Andhra Pradesh Panchayat Raj (Prohibition Or Regularisation Of The Use Of Places For Slaughtering Animals And The Licencing Of Slaughters) Rules, 2000

Act 13608 2025
S Andhra Pradesh

Andhra Pradesh Panchayat Raj (Reservation Of Seats And Offices Of Mandal Parishads And Zilla Parishads) Rules, 1995

Act 13609 2025
S Andhra Pradesh

Andhra Pradesh Panchayat Raj Sarpanch, Upa Sarpanch And Members Of Gram Panchayat (Travelling Allowance And Dearness Allowance) Rules, 2000

Act 13615 2025
S Andhra Pradesh

Andhra Pradesh Panchayat Raj (Transfer Of Institutions Or Works To Panchayats) Rules, 1999

Act 13610 2025
S Andhra Pradesh

Andhra Pradesh Panchayat Samithis And Zilla Parishads (Amendment) Act, 1980

Act 13616 2025
S Andhra Pradesh

Andhra Pradesh Panchayat Samithis And Zilla Parishads (Amendment) Act, 1983

Act 13617 2025
S Andhra Pradesh

Andhra Pradesh Panchayat Subordinate Services (Supplementary) Rules

Act 13618 2025
S Andhra Pradesh

Andhra Pradesh Para Medical Board Act, 2006

Act 13619 2025