Bare Acts

Showing 7341 - 7350 of 11113 acts
Type: State Acts
S Maharashtra

Maharashtra Government Servants Regulation Of Transfers And Prevention Of Delay In Discharge Of Official Duties (Amendment) Act, 2014

Act 20762 2025
S Maharashtra

Maharashtra Gramdan Act, 1964

Act 20764 2025
S Maharashtra

Maharashtra Groundwater (Development And Management) Act, 2009

Act 20766 2025
S Maharashtra

Maharashtra Groundwater (Regulation For Drinking Water Purposes) Act, 1993

Act 20767 2025
S Maharashtra

Maharashtra Ground Water (Regulation For Drinking Water Purposes) Act, 1993

Act 20765 2025
S Maharashtra

Maharashtra Gunthewari Developments (Regularisation, Upgradation And Control) Act, 2001

Act 20768 2025
S Maharashtra

Maharashtra Habitual Offenders Rules, 1960

Act 20769 2025
S Maharashtra

Maharashtra High Court (Hearing Of Writ Petitions By Division Bench And Abolition Of Letters Patent Appeals) Act, 1986

Act 20771 2025
S Maharashtra

Maharashtra High Court (Hearing Of Writ Petitions By Division Bench And Abolition Of Letters Patent Appeals) (Amendment) Act, 2008

Act 20770 2025
S Maharashtra

Maharashtra Homoeopathic Practitioners And The Maharashtra Medical Council (Amendment) Act, 2014

Act 20772 2025