Bare Acts

Showing 741 - 750 of 4250 acts
Type: Central Acts
C Central

Code Of Criminal Procedure (Amendment) Act, 1955

Act 9452 2025
C Central

Code Of Criminal Procedure (Amendment) Act, 2001

Act 9453 2025
C Central

Code Of Criminal Procedure (Amendment) Act, 2005

Act 9454 2025
C Central

Code Of Criminal Procedure (Amendment) Act, 2008

Act 9455 2025
C Central

Code Of Criminal Procedure (Amendment) Act, 2010

Act 9456 2025
C Central

Code Of Criminal Procedure (Amendment) Amending Act, 2006

Act 9457 2025