Bare Acts

Showing 7791 - 7800 of 11113 acts
Type: State Acts
S Tamil Nadu

Malabar Tenancy Act, 1929

Act 22986 2025
S Tamil Nadu

Malabar Tenancy (Amendment) Act, 1956

Act 22985 2025
S Tamil Nadu

Malabar Wills Act, 1898

Act 22987 2025
S Gujarat

Malaria Supervisor (Class-Iii) (Panchayat Service) Recruitment Rules, 1998

Act 17581 2025
S Gujarat

Malaria Surveillance Inspector Class Iii (Panchayat Service) Recruitment Rules, 1999

Act 17582 2025
S Gujarat

Malaria, Surveillance Inspector, Class-Iii (Panchayat Service) Recruitment Rules, 1999

Act 17584 2025
S Gujarat

Malaria Surveillance Worker (Panchayat Service) Recruitment Rules, 2003

Act 17583 2025
S Gujarat

Mali (Class-Iv) (Panchayat Service) Recruitment Rules, 1998

Act 17585 2025
S Karnataka

Malnad Area Development Board Act, 1991

Act 19015 2025
S Gujarat

Mamlatdars Courts Act, 1906

Act 17586 2025