Bare Acts

Showing 7861 - 7870 of 11113 acts
Type: State Acts
S Bengal

Mayo Hospital Acquisition Act, 1982

Act 15074 2025
S Gujarat

Mazdoors (Class-Iv) (Panchayat Service) Recruitment Rules, 1999

Act 17593 2025
S Karnataka

Measures Of Length Act, 1890

Act 19019 2025
S Gujarat

Mechanic (Class-Iii) (Panchayat Service) Recruitment Rules, 1998

Act 17594 2025
S Andhra Pradesh

Medak, Karimnagar And Tirupathi Municipalities (Validation Of Proceedings) Act, 1974

Act 13938 2025
S Punjab and Haryana

Medical Colleges (Governing Bodies) (Punjab Repeal) Ordinance, 1970

Act 21797 2025
S Gujarat

Medical Officer (Homoeopathy) (Class Iii) (Panchayat Service) Recruitment Rules, 1998

Act 17595 2025
S Andhra Pradesh

Medical Officers Of Health, Municipal Corporation Of Hyderabad (Duties) Rules, 1965

Act 13939 2025
S Uttar Pradesh

Medicinal And Toilet Preparations Excise Duties Act, 1955

Act 23565 2025
S Assam

Meghalaya Adaptation And Application Of Laws Act, 1971

Act 14646 2025