Bare Acts

Showing 7911 - 7920 of 11113 acts
Type: State Acts
S Kerala

Minimum Wages (Kerala Amendment) Act, 1960

Act 19481 2025
S Maharashtra

Minimum Wages (Maharashtra Amendment) Act, 2010

Act 21178 2025
S Punjab and Haryana

Minimum Wages Ordinance, 1961

Act 21801 2025
S Rajasthan

Minimum Wages (Rajasthan Amendment And Validation) Act, 1969

Act 22344 2025
S Punjab and Haryana

Minimum Wages (West Pakistan Amendment) Ordinance, 1970

Act 21800 2025
S Jammu and Kashmir

Ministers And Presiding Officers Medical Facilities Act, 1975

Act 18053 2025
S Delhi

Ministers Of The Government Of The National Capital Territory Of Delhi (Salaries And Allowances) Act, 1994

Act 16316 2025
S Tamil Nadu

Ministry Of Health And Family Welfare, Central Leprosy Training And Research Institute, Chengalpattu Senior Orthotic Technician, Group C Post, Recruitment Rules, 2007

Act 24052 2025
S Andhra Pradesh

Mirzapuram And Pedagonnur Impartible Estates Act, 1929

Act 13940 2025
S Madhya Pradesh

Miscellaneous Rules Under The Ceiling On Agricultural Holdings Act 1960

Act 19977 2025