Bare Acts

Showing 801 - 810 of 11113 acts
Type: State Acts
S Andhra Pradesh

Andhra Pradesh Rashtra Karshaka Parishad And Allied Bodies And The Andhra Pradesh (Agricultural Produce And Livestock) Markets (Amendment) Act, 1988

Act 13688 2025
S Andhra Pradesh

Andhra Pradesh Rashtra Karshaka Parishad And Allied Bodies (Repeal) Act, 1991

Act 13686 2025
S Andhra Pradesh

Andhra Pradesh Record Of Rights In Land And Pattadar Pass Books (Amendment) Act, 1994

Act 13689 2025
S Andhra Pradesh

Andhra Pradesh Rectified Spirit Rules, 1971

Act 13690 2025
S Andhra Pradesh

Andhra Pradesh Red Sanders Wood Possesssion Rules, 1989

Act 13691 2025
S Andhra Pradesh

Andhra Pradesh Registered Schools (Establishment, Recognition, Registration And Regulation) Rules, 1987

Act 13692 2025
S Andhra Pradesh

Andhra Pradesh Regularisation Of The Unauthorised Constructions In Municipal Corporations, Municipalities And Urban Development Authorities Act, 2003

Act 13693 2025
S Andhra Pradesh

Andhra Pradesh Regulation Of Admission Of Candidates Into Diploma Course In Pharmacy Offered In Polytechnics And State-Wide Institutions Rules, 1993

Act 13694 2025
S Andhra Pradesh

Andhra Pradesh Regulation Of Admission Of Candidates Into Polytechnics And State-Wide Institution Rules, 1988

Act 13695 2025
S Andhra Pradesh

Andhra Pradesh Regulation Of Admission Of Students Into Advanced Technician Courses (In Engineering And Technology) Rules, 1986

Act 13696 2025