Bare Acts

Showing 8341 - 8350 of 11113 acts
Type: State Acts
S Orissa

Orissa Panchayat Samiti Election Rules, 1991

Act 21469 2025
S Orissa

Orissa Panchayat Samiti (Miscellaneous Provisions) Act, 1981

Act 21465 2025
S Orissa

Orissa Panchayat Samiti (Re- Election Of Office Bearer) Act, 1977

Act 21466 2025
S Orissa

Orissa Panchayat Samiti (Re-Election Of Office Bearers) Act, 1981

Act 21467 2025
S Orissa

Orissa Panchayat Samitis (Postponement Of Election) Act, 1990

Act 21470 2025
S Orissa

Orissa Panchayat Samitis (Postponement Of Election) Amendment Act, 1991

Act 21471 2025
S Orissa

Orissa Panchayat Samitis (Postponement Of Election) Second Amendment Act, 1991

Act 21472 2025
S Orissa

Orissa Pani Panchayat Act 2002

Act 21475 2025
S Orissa

Orissa Pani Panchayat (Amendment) Act, 2008

Act 21474 2025
S Orissa

Orissa Port Trust Act, 1962

Act 21476 2025