Bare Acts

Showing 8691 - 8700 of 11113 acts
Type: State Acts
S Punjab and Haryana

Punjab Court Fees (Abolition) Ordinance, 1983

Act 21908 2025
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S Delhi

Punjab Court Of Wards Act, 1903

Act 16334 2025
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S Delhi

Punjab Courts Act, 1918

Act 16335 2025
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S Punjab and Haryana

Punjab Criminal Procedure (Election Offences) Amendment Act, 1936

Act 21909 2025
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S Punjab and Haryana

Punjab Criminal Prosecution Service (Constitution, Functions And Powers) Act, 2006

Act 21910 2025
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S Delhi

Punjab Custom (Power To Contest) Act, 1920

Act 16336 2025
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S Punjab and Haryana

Punjab Daanish Schools And Centres Of Excellence Authority Act, 2010

Act 21911 2025
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S Delhi

Punjab Debtors Protection Act, 1936

Act 16337 2025
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S Punjab and Haryana

Punjab Departmental Inquiries (Powers) Act, 1958

Act 21912 2025
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S Punjab and Haryana

Punjab Destitute And Neglected Children Act, 2004

Act 21913 2025
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