Bare Acts

Showing 9201 - 9210 of 11113 acts
Type: State Acts
S Rajasthan

Rajasthan Land Revenue (Amendment) Act, 2011

Act 22489 2025
S Rajasthan

Rajasthan Land Revenue (Amendment) Bill, 2011

Act 22490 2025
S Rajasthan

Rajasthan Land Revenue (Conversion Of Agricultural Land For Non-Agricultural Purposes In Rural Areas) (Amendment) Rules, 2007

Act 22491 2025
S Rajasthan

Rajasthan Land Revenue (Conversion Of Agricultural Land For Non-Agricultural Purposes In Rural Areas) Rules, 1992

Act 22492 2025
S Rajasthan

Rajasthan Land Revenue (Industrial Areas Allotment) (Amendment) Rules, 2007

Act 22493 2025
S Rajasthan

Rajasthan Land Revenue (Industrial Areas Allotment) (Second Amendment) Rules, 2007

Act 22494 2025
S Rajasthan

Rajasthan Land Revenue (Surcharge) Act, 1960

Act 22495 2025
S Rajasthan

Rajasthan Lands (Restrictions On Transfer) Act, 1976

Act 22498 2025
S Rajasthan

Rajasthan Lands Special Irrigation Charges Act, 1953

Act 22499 2025
S Rajasthan

Rajasthan Lands Summary Settlement Act, 1953

Act 22500 2025