Bare Acts

Showing 921 - 930 of 11113 acts
Type: State Acts
S Andhra Pradesh

Andhra Pradesh (Telangana Area) Agricultural Improvement Fund Act, 1952

Act 13026 2025
S Andhra Pradesh

Andhra Pradesh (Telangana Area) Alienation Of State Lands And Land Revenue Rules, 1975

Act 13027 2025
S Andhra Pradesh

Andhra Pradesh (Telangana Area) (Application Of Central Acts) Act, 1952

Act 13016 2025
S Andhra Pradesh

Andhra Pradesh (Telangana Area) Assumption Of Management Or Acquisition Of Surplus Lands Rules, 1955

Act 13028 2025
S Andhra Pradesh

Andhra Pradesh (Telangana Area) Atiyat Enquiries Act, 1952

Act 13029 2025
S Andhra Pradesh

Andhra Pradesh (Telangana Area) Atiyat Enquiries Rules, 1952

Act 13030 2025
S Andhra Pradesh

Andhra Pradesh (Telangana Area) Board Of Revenue Regulation, 1358

Act 13031 2025
S Andhra Pradesh

Andhra Pradesh (Telangana Area) Court Of Wards Act, 1350

Act 13032 2025
S Andhra Pradesh

Andhra Pradesh (Telangana Area) District Boards (Amendment) Act, 1989

Act 13033 2025
S Andhra Pradesh

Andhra Pradesh (Telangana Area) District Officers (Change Of Designation Construction Of References) Act, 1950

Act 13034 2025