Bare Acts

Showing 9361 - 9370 of 11113 acts
Type: State Acts
S Bihar

Ranchi District Aboriginal Raiyats Agricultural Land Restoration Act, 1947

Act 15845 2025
S Jharkhand

Ranchi District Aboriginal Raiyats Agricultural Lands Restoration Act, 1947

Act 18148 2025
S Bihar

Ranchi District Tana Bhagat Raiyats Agricultural Lands Restoration Act, 1947

Act 15846 2025
S Andhra Pradesh

Rangaraya Medical College (Taking Over Of Management) Act, 1977

Act 13978 2025
S Madhya Pradesh

Rashtriya Vidhi Sansthan Vishwavidyalya Adhiniyam, 1997

Act 19983 2025
S Orissa

Ravenshaw University Act, 2005

Act 21548 2025
S Bengal

Raw Jute (Central Jute Board And Miscellaneous Provisions) Repealing Act, 1952

Act 15129 2025
S Gujarat

Record-Keeper, In The Gujarat State Wakf Board, Recruitment Regulations, 2000

Act 17674 2025
S Gujarat

Recovery Of Debts Due To Banks And Financial Institutions Act, 1993

Act 17675 2025
S Gujarat

Recruitment Rules For The Post Of Driver (Class-Iii) (In The Gujarat Water Supply And Sewerage Board), 1997

Act 17676 2025