Bare Acts

Showing 9541 - 9550 of 11113 acts
Type: State Acts
S Gujarat

Saurashtra University (Amendment) Act, 1968

Act 17708 2025
S Bengal

S. B. Dey Sanatorium Acquisition Act, 1979

Act 15131 2025
S Gujarat

Schedule Castes And Scheduled Tribes In Gujarat State Order, 1956

Act 17710 2025
S Andhra Pradesh

Scheduled Castes And Scheduled Tribes Orders (Amendment) Act, 1956

Act 14012 2025
S Bihar

Scheduled Castes And Scheduled Tribes Orders (Amendment) Act, 1976

Act 15847 2025
S Karnataka

Scheduled Castes And The Scheduled Tribes (Prevention Of Attrocities) (Karnataka Amendment) Act, 2002

Act 19133 2025
S Assam

Scheduled Tribes And Other Traditional Forest Dwellers (Recognition Of Forest Rights) Act, 2006

Act 14731 2025
S Gujarat

School Health Assistant (Class-Iii) (Panchayat Service) Recruitment Rules, 2000

Act 17711 2025
S Gujarat

School Health Inspector, (Class-Hi)(Panchayat Service) Recruitment Rules, 2000

Act 17712 2025
S Madhya Pradesh

School Of Planning & Architecture (Spa), Bhopal (Director) Recruitment Rules, 2009

Act 19988 2025