Bare Acts

Showing 9581 - 9590 of 11113 acts
Type: State Acts
S Karnataka

Shri Guru Thipperudra Swamy Muzrai Institution (Management) Rules, 1993

Act 19134 2025
S Orissa

Shri Jagannath Temple Act, 1955

Act 21555 2025
S Orissa

Shri Jagannath Temple Amendment Act, 1983

Act 21556 2025
S Orissa

Shri Jagannath Temple (Amendment) Act, 2008

Act 21554 2025
S Bengal

Shri Ramkrishna Sarada Vidya Mahapitha Act, 1973

Act 15134 2025
S Jammu and Kashmir

Shri Shiv Khori Shrine Act, 2008

Act 18076 2025
S Sikkim

Sikkim Anti Drugs Act, 2006

Act 22667 2025
S Sikkim

Sikkim Entertainment Tax Act, 1980

Act 22668 2025
S Sikkim

Sikkim Police Act, 2008

Act 22669 2025
S Sikkim

Sikkim (Repeal And Miscellaneous Provisions) Act, 1985

Act 22666 2025