Bare Acts

Showing 9651 - 9660 of 11113 acts
Type: State Acts
S Punjab and Haryana

Succession (West Pakistan Amendment) Ordinance, 1965

Act 22244 2025
S Punjab and Haryana

Sugar Factories Control Act, 1950

Act 22245 2025
S Gujarat

Superintendent, Class-Ii, In The Gujarat State Wakf Board, Recruitment Regulations, 2000

Act 17744 2025
S Punjab and Haryana

Superior College, Lahore Act, 2004

Act 22246 2025
S Gujarat

Surendranagar District Mela Rules, 1974

Act 17745 2025
S Maharashtra

Surgeon General With Government, Etc. (Change In Designations) Act, 1972

Act 21239 2025
S Gujarat

Surveyor, Class-Iii (Panchayat Service) Recruitment Rules, 1999

Act 17746 2025
S Rajasthan

Swami Keshwanand Rajasthan Agriculture University Bikaner (Amendment) Act, 2013

Act 22651 2025
S Uttar Pradesh

Swami Vivekanand Subharti University Uttar Pradesh Act, 2008

Act 23576 2025
S Gujarat

Sweeper, Class-Iv, In The Inferior Service Of The Commissionerate Of Fisheries, Recruitment Rules, 2004

Act 17747 2025