Bare Acts

Showing 9931 - 9940 of 11113 acts
Type: State Acts
S Tamil Nadu

Tamil Nadu Panchayats (Fourth Amendment) Act, 2004

Act 23296 2025
S Tamil Nadu

Tamil Nadu Panchayats (Fourth Amendment) Act, 2005

Act 23297 2025
S Tamil Nadu

Tamil Nadu Panchayats (Fourth Amendment) Act, 2006

Act 23298 2025
S Tamil Nadu

Tamil Nadu Panchayats (Fourth Amendment) Act, 2007

Act 23299 2025
S Tamil Nadu

Tamil Nadu Panchayats (Fourth Amendment) Act, 2008

Act 23300 2025
S Tamil Nadu

Tamil Nadu Panchayats (Fourth Amendment) Act, 2009

Act 23301 2025
S Tamil Nadu

Tamil Nadu Panchayats (Ninth Amendment) Act, 2008

Act 23302 2025
S Tamil Nadu

Tamil Nadu Panchayats (Opening And Maintenance Of Market) Rules, 2000

Act 23303 2025
S Tamil Nadu

Tamil Nadu Panchayats (Second Amendment) Act, 2003

Act 23304 2025
S Tamil Nadu

Tamil Nadu Panchayats (Second Amendment) Act, 2004

Act 23305 2025