Tamil Nadu Prevention Of Dangerous Activities Of Bootleggers, Drug-Offenders, Forest-Offenders, Goondas, Immoral Traffic Offenders And Slum-Grabbers (Amendment) Act, 2004
Tamil Nadu Prevention Of Dangerous Activities Of Bootleggers, Drug-Offenders, Forest-Offenders, Goondas, Immoral Traffic-Offenders, Sand-Offenders, Slum-Grabbers And Video Pirates (Amendment) Act, 2008
Tamil Nadu Prevention Of Dangerous Activities Of Bootleggers, Drug-Offenders, Forest-Offenders, Goondas, Immoral Traffic Offenders, Sandoffenders, Slum-Grabbers And Video Pirates (Amendment ) Act, 2014
Tamil Nadu Prevention Of Dangerous Activities Of Bootleggers, Drug-Offenders, Forest-Offenders, Goondas, Immoral Traffic Offenders, Sand- Offenders, Slum-Grabbers And Video Pirates (Second Amendment) Act, 2014
Tamil Nadu Prevention Of Dangerous Activities Of Bootleggers, Drug Offenders, Forest Offenders, Goondas, Immoral Traffic Offenders, Slum Grabbers And Video Pirates Act, 1982
Tamil Nadu Prevention Of Dangerous Activities Of Bootleggers, Drug-Offenders, Forest-Offenders, Goondas, Immoral Traffic Offenders, Slum-Grabbers And Video Pirates (Amendment) Act, 2006