Administrators-General (Amendment) Act, 2012
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Administrators-General (Amendment) Act, 2012 33 of 2012 [19 June 2012] CONTENTS 1. Short title and commencement 2. Amendment of sections 9, 10, 29 and 36 of Act, 45 of 1963 Administrators-General (Amendment) Act, 2012 33 of 2012 [19 June 2012] An Act further to amend the Administrators-General Act, 1963. Be it enacted by Parliament in the Sixty-third Year of the Republic of India as follows:-- 1. Short title and commencement :- (1) This Act may be called the Administrators-General (Amendment) Act, 2012. (2) It shall come into force on such date as the Central Government may, by notification in the Official Gazette, appoint. 2. Amendment of sections 9, 10, 29 and 36 of Act, 45 of 1963 :- I n sections 9, 10, 29 and 36 of the Administrators-General Act, 1963, for the words "two lakhs", wherever they occur, the words "ten lakhs" shall be substituted.
Act Metadata
- Title: Administrators-General (Amendment) Act, 2012
- Type: S
- Subtype: Punjab and Haryana
- Act ID: 21566
- Digitised on: 13 Aug 2025