Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com ADVOCATES (REMOVAL OF DIFFICULTIES) NO. 2 ORDER, 1963 CONTENTS 1. Short title and commencement 2 . Extension of term of office of elected members of State Bar Councils ADVOCATES (REMOVAL OF DIFFICULTIES) NO. 2 ORDER, 1963 11. Published in the Gazette of India, Extraordinary, 1963, Pt. II, Sec. 3(ii), p. 879 In exercise of the powers conferred by Section 59 of the Advocates Act, 1961 (25 of 1961), the Central Government hereby makes the following Order, namely:- 1. Short title and commencement :- (1) This Order may be called the Advocates (Removal of Difficulties) No. 2 Order, 1963. (2) It shall be deemed to have come into force on the 1st day of October, 1963. 2. Extension of term of office of elected members of State Bar Councils :- The elected members of a State Bar Council constituted for the first time shall continue to hold office until the State Bar Council is reconstituted in accordance with the provisions of the Advocates Act, 1961 (25 of 1961).