Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com ADVOCATES (REMOVAL OF DIFFICULTIES) ORDER, 1966 CONTENTS 1. Short title and commencement 2 . Extension of term of office of elected members of State Bar Councils required to retire under Sec. 8 of the Advocates Act, 1961 ADVOCATES (REMOVAL OF DIFFICULTIES) ORDER, 1966 In exercise of the powers conferred by Section.59 of the Advocates Act, 1961 (25 of 1961), the Government hereby makes the following Order, namely:- 1. Short title and commencement :- (1) This Order may be called Advocates (Removal of Difficulties) Order, 1966 . (2) It shall be deemed to have come into force on the 1st day of November, 1965. 2. Extension of term of office of elected members of State Bar Councils required to retire under Sec. 8 of the Advocates Act, 1961 :- Every elected member of a State Bar Council due to retire after the 1st day of November, 1965 under Section 8 of the said Act on the expiration of the second year from the date of such reconstitution shall, notwithstanding such expiration, continue to hold office for a further period of one year with effect from the date of such retirement.