Agriculturists Loans And The Bombay Non-Agriculturists Loans (Amendment) Act, 1949
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Agriculturists Loans And The Bombay Non-Agriculturists Loans (Amendment) Act, 1949 6 of 1949 [11 April 1949] CONTENTS 1. Short Title 2. Amendment Of Section 4 Of Act Xii Of 1884 3. Section 3 4. Section 4 Agriculturists Loans And The Bombay Non-Agriculturists Loans (Amendment) Act, 1949 6 of 1949 [11 April 1949] An Act to amend the Agriculturists' Loans Act, 1884, in its application to the Province of Bombay and the Bombay Non- Agriculturists' Loans Act, 1928. WHEREAS, it is expedient to amend the Agriculturists' Loans Act, 1884, in its application to the Province of Bombay and the Bombay Non-Agriculturists' Loans Act, 1928, for the purposes hereinafter appearing; It is hereby enacted as follows :-- 1. For Statement of Objects and Reasons, see Bombay Government Gazette, 1949, Part V, page 75. 1. Short Title :- This Act may be called the Agriculturists Loans and the Bombay Non-Agriculturists Loans (Amendment) Act, 1949. 2. Amendment Of Section 4 Of Act Xii Of 1884 :- In section 4 of the Agriculturists Loans Act, 1884, in sub-section (1) after the word "objects" the following words shall be added, namely :-- "or for erecting rebuilding or repairing houses." 3. Section 3 :- 4. Section 4 :- [The amendments made by sections 3 and 4 of this Act have been incorporated in the Bombay Non-Agriculturists Loans Act, 1928.]
Act Metadata
- Title: Agriculturists Loans And The Bombay Non-Agriculturists Loans (Amendment) Act, 1949
- Type: S
- Subtype: Maharashtra
- Act ID: 19996
- Digitised on: 13 Aug 2025