Agriculturists Loans (Maharashtra Amendment) Act, 1965

S Maharashtra 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Agriculturists Loans (Maharashtra Amendment) Act, 1965 38 of 1965 [04 September 1965] CONTENTS 1. Short Title 2. Amendment Of Section 4 Of Act Xii Of 1884 Agriculturists Loans (Maharashtra Amendment) Act, 1965 38 of 1965 [04 September 1965] An Act further to amend the Agriculturists' Loans Act, 1884, in its application to the State of Maharashtra WHEREAS, it is expedient to amend the Agriculturists' Loans Act, 1884, in its application to the State of Maharashtra, for the purpose hereinafter appearing; It is hereby enacted in the Sixteenth Year of the Republic of India as follows :-- 1. For Statement of Objects and Reasons, see Maharashtra Government Gazette, 1965. Part V. Extra, page 394. 1. Short Title :- This Act may be called the Agriculturists Loans (Maharashtra Amendment) Act, 1965. 2. Amendment Of Section 4 Of Act Xii Of 1884 :- In section 4 of the Agriculturists Loans Act, 1884, in its application to the State of Maharashtra, in sub-section (1), for the words "for erecting" the words "for purchasing house sites or for erecting" shall be substituted.

Act Metadata
  • Title: Agriculturists Loans (Maharashtra Amendment) Act, 1965
  • Type: S
  • Subtype: Maharashtra
  • Act ID: 19995
  • Digitised on: 13 Aug 2025