Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Agriculturists Loans (Orissa Amendment) Act, 1937 [30 October 1937] CONTENTS 1. Short Title And Commencement 2. Amendment Of Section 4 Of Act Xii Of 1884 3. Repeal Of Madras Act, Xvi Of 1935 Agriculturists Loans (Orissa Amendment) Act, 1937 [30 October 1937] An Act to amend the Agriculturists' Loans Act, 1884, in its application to the [Substituted vide Adaptation of Laws Order, 1950.][State] of Orissa for a certain purpose Whereas it is expedient to amend the Agriculturists' Loans Act, 1884 (XII of 1884) in its application to the 1[State] of Orissa, for the purpose hereinafter appearing: It is hereby enacted as follows:- 1. Short Title And Commencement :- ( 1 ) This Act, may be called the Agriculturists Loans (Orissa. Amendment) Act, 1937. (2) It shall come into force at once. 2. Amendment Of Section 4 Of Act Xii Of 1884 :- In Sub-section (1) of Section 4 of the Agriculturists Loans Act, 1884 (XII of 1884) after the words "the relief of distress", the words "of indebtedness" shall be inserted. 3. Repeal Of Madras Act, Xvi Of 1935 :- The Agriculturists Loans (Madras Amendment) Act. 1935 (Madras Act, XVI of 1935) in its application to the State of Orissa is hereby repealed.