All India Institute Of Physical Medicine And Rehabilitation, Bombay (Prosthetic Engineer) Recruitment Rules, 1995

C Central 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com ALL INDIA INSTITUTE OF PHYSICAL MEDICINE AND REHABILITATION, BOMBAY (PROSTHETIC ENGINEER) RECRUITMENT RULES, 1995 CONTENTS 1. Short title and commencement 2. Number of post, classification and scale of pay 3. Method of recruitment, age limit, qualification etc 4. Disqualification 5. Power to relax 6. Saving SCHEDULE 1 :- SCHEDULE ALL INDIA INSTITUTE OF PHYSICAL MEDICINE AND REHABILITATION, BOMBAY (PROSTHETIC ENGINEER) RECRUITMENT RULES, 1995 G.S.R. 130, dated 22nd February, 1996'.-In exercise of the power conferred by the proviso to Art. 309 of the Constitution, and in supersession of the All India Institute of Physical Medicine and Rehabilitation, Bombay (Prosthetic Engineer) Recruitment Rules. 1975, except as respects things done or omitted to be done before such supersession, the President hereby makes the following rules regulating the method of recruitment to the post of Prosthetic Engineer in All India Institute of Physical Medicine and Rehabilitation, Bombay, namely :- 1. Short title and commencement :- (i) These rules may be called the All India Institute of Physical Medicine and Rehibilitation, Bombay (Prosthetic Engineer) Recruitment Rules, 1995. (ii) They shall come into force on the date of their publication in the Official Gazette. 2. Number of post, classification and scale of pay :- The number of said post, its classification and the scale of pay attached thereto shall be as specified in columns (2) to (4) of the Schedule annexed to these rules. 3. Method of recruitment, age limit, qualification etc :- The method of recruitment, age limit, qualification and other matters relating to the said post, shall be as specified in columns (5) to (14) of the said Schedule. 4. Disqualification :- No person,- (a) who has entered into or contracted a marriage with a person having a spouse living, or (b) who, having a spouse living, has entered into or contracted a marriage with any person, shall be eligible for appointment to the said post, provided that the Central Government may, if satisfied that such marriage is permissible under the personal law applicable to such person and the other party to the marriage and that there are other grounds for so doing, exempt any person, from the operation of this rule. 5. Power to relax :- Where the Central Government is of the opinion that it is necessary or expedient so to do, it may, by order, for reasons to be recorded in writing and in consultation with the Union Public Service Commission relax any of the provisions of these rules with respect to any class or category of persons. 6. Saving :- Nothing in these rules shall affect reservation, relaxation of age- limit and other concessions required to be provided for the Scheduled Castes, Scheduled Tribes, Ex-servicemen and other special categories of persons in accordance with the orders issued by the Central Government from time to time in this regard. SCHEDULE 1 SCHEDULE Sl. Posts Present scale Revised scale No. 1 2 3 4 Rs. Rs. Group 'D' 1. All posts carry (a) 160-2-170 750/- (Fixed) Until the em ing present scales ployees concer specified in ned are Co brought lumn 3. over on the regular scale after attaining the prescribed age of recruit ment. (b) 180/- (Fixed) (c) 196-3-220-EB- 3-232 (d) 200-3-212-4- 232-EB- 750-12-870-EB-14- 940 4-240 (Selection Grade) 2. All posts carry (a) 200-3-206-4- 234-EB- ing present scales 4-250 specified in Co (b) 200-3-212-4- 232-EB- lumn 3. 4-240-5-250 775-12-955-EB-14- 1025 (c) 210-4-226-EB- 4-250 (d) 200-3-212-4- 232-EB- 4-240 3. do (a) 210-4-250-EB- 5-270 (b) 210-4-250-EB- 4-270 800-15-1010-EB-20- 1150 (c) 210-4-226-EB- 4-250- EB-5-290 Groups 'C' and 'B' 4. do 225-5-260-6-290- EB- 825-15-900-EB-20- 1200 6-308 5. do (a) 225-5-260-6- 326-EB- 8-350 950-20-1150-EB-25- 1400 (4) 260-6-326-EB- 8-350 6. do (a) 260-6-290-EB- 6-326- 8-366-EB-8-390- 10- 950-20-1150-EB-25- 1500 400 (b) 290-6-326-EB- 8-350 7. do (a) 260-8-300-EB- 8-340- 10-380-EB-10-430 (b) 290-6-326-8- 350-EB- 975-25-1150-EB-30- 1540 8-390-10-400 8. do 260-8-300-EB-8- 340- 975-25-1150-EB-30- 1660 10-360-12-480 9. do 320-6-326-8-390- 10- 1150-25-1500 400 10. do (a) 330-8-370-10- 400- EB-10-450 (b) 330-8-370-10- 400- 1200-30-1440-EB- 30-1800 EB-10-480 11. do (a) 330-10-380- EB-12- 500-EB-15-560 (b) 330-10-350- EB-380- 15-500-EB-15-560 (c) 330-8-370-10- 400- EB-10-500-15-530 1200-30-1560-EB- 40-2040 (d) 290-8-330-10- 380- EB-12-500-EB-15- 560 (e) 290-10-350- EB-12- 410-EB-15-500 12. do (a) 380-12-500- 15-530 (b) 380-12-500- EB-15- 1320-30-1560-EB- 40-2040 560 13. do (a) 380-12-440- EB-15- 560-EB-20-620 (b) 380-12-440- EB-15- 560-EB-20-640 1350-30-1440-40- 1800-EB- (c) 425-15-530- EB-15- 50-2200 560-20-600 (d) 470-15-560- 20-580 14. All posts carry (a) 425-15-560- EB-20- ing present scales 640 specified in Co (b) 425-15-500- EB-15- lumn 3 560-20-700 1400-40-1800-EB- 50-2300 (c) 455-15-560- EB-20- 700 15. do (a) 425-15-500- EB-15- 560-20-700-EB- 25- 800 (b) 425-15-500- EB-15- 560-20-640-EB- 20- 700-25-750 1400-40-1600-50-2 300-EB- (c) 440-15-515- EB-15- 60-2600 560-20-700-EB- 25- 750 (d) 470-15-530- EB-20- 650-EB-25-750 (e) 440-20-500- EB-25- 700-EB-25-750 16. do (a) 550-20-650- 25-800 (b) 550-20-650- 25-750 1600-50-2300-EB- 60-2660 (c) 550-20-650- 25-700 (d) 550-25-750 17. do (a) 500-20-700- EB-25- 900 (b) 500-25-750- 30-900 (c) 550-20-650- 25-750- 1640-60-2600-EB- 75-2900 EB-30-900 (d) 550-25-900 (e) 550-25-750- EB-30- 900 18. do (a) 650-30-740- 35-880- EB-40-960 (b) 700-30-760- 35-900 2000-60-2300-EB- 75-3200 (c) 650-30-740- 35-880- EB-40-1040 (d) 775-35-880- 40-1000 19. -do 650-30-710 2000-60-2120 20. do (a) 650-30-740- 35.810- EB-35-880-40- 1000- EB-40-1200 2000-60-2300-EB- 75-3200- (b) 650-45-1010- EB-45- 100-3500 1100-50-1200 (c) 775-35-880- 40-1000- EB-40-1200 21. do (a) 840-40-1000- EB-40- 1200 2375-75-3200-EB- 100-3500 (b) 840-40-1040

Act Metadata
  • Title: All India Institute Of Physical Medicine And Rehabilitation, Bombay (Prosthetic Engineer) Recruitment Rules, 1995
  • Type: C
  • Subtype: Central
  • Act ID: 8800
  • Digitised on: 13 Aug 2025