Andhra Pradesh Agricultural Indebtedness (Relief) (Amendment) Act, 1984

S Andhra Pradesh 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Andhra Pradesh Agricultural Indebtedness (Relief) (Amendment) Act, 1984 29 of 1984 [20 September 1984] CONTENTS 1. Short Title 2. Amendment Of Section 3 Andhra Pradesh Agricultural Indebtedness (Relief) (Amendment) Act, 1984 29 of 1984 [20 September 1984] An Act to amend the Andhra Pradesh Agricultural Indebtedness (Relief) Act, 1977. Be it enacted by the Legislature of the State of Andhra Pradesh in the Thirty-fifth Year of the Republic of India as follows:- * Received the Assent of the President on the 10th September, 1984. For State men of Objects and Reasons, please see the Andhra Pradesh Gazette, Part-IV-A, Extraordinary, dated the 5th September, 1983, page 8. 1. Short Title :- This Act may be called the Andhra Pradesh Agricultural Indebtedness (Relief) (Amendment) Act, 1984. 2. Amendment Of Section 3 :- In the Andhra Pradesh Agricultural Indebtedness (Relief) Act, 1977( Act 7 of 1977), in section 3, in clause (r), for the words "includes a person", the words "includes a fisherman and any person" shall be and shall be deemed always to have been substituted.

Act Metadata
  • Title: Andhra Pradesh Agricultural Indebtedness (Relief) (Amendment) Act, 1984
  • Type: S
  • Subtype: Andhra Pradesh
  • Act ID: 13096
  • Digitised on: 13 Aug 2025